Madras High Court
Hindustan Teleprinters Employees ... vs Union Of India Represented By Its ... on 7 June, 2018
Author: Satrughana Pujahari
Bench: Satrughana Pujahari
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 07.06.2018
CORAM :
THE HONOURABLE MR. JUSTICE SATRUGHANA PUJAHARI
W.P. No.40750 of 2016
Hindustan Teleprinters Employees Union,
(Regn.No.3602/1963) represented by its
General Secretary to Mr.R.Rajendran,
HTL Ltd., G.S.T.Road,Guindy,
Chennai-600 032. ..Petitioner
Vs.
1. Union of India represented by its Secretary to
Government,
Ministry of Communication,
Department of Telecommunication,
Sanchar Bhavan,
No.20, Ashoka Road,
New Delhi 110001.
2. The Government Director of HTL,
Deputy Director General (IP),
Department of Telecommunication,
Sanchar Bhavan,
No.20, Ashoka Road,
New Delhi 110001.
3. The Chairman,
HFCL,No.8, Commercial Complex,
Masjit Moth, Greater Kailash II,
New Delhi 110 048.
4. The Chief Operating Officer,
HTL Ltd, G.S.T.Road,
Guindy, Chennai-600 032.
5. The General Manager,
HTL Ltd, G.S.T.Road,
Guindy, Chennai-600 032 ...Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India praying for issuance of a Writ of Certiorarifed Mandamus Call for the records relating to the impugned order passed by the fifth respondent herein in his proceedings Ref.HTL/HR/07 dated 1/11/2016 and quash the same and consequently direct the respondents herein not to discriminate the between Employees of the respondent company for Rewards Payment, Performance Linked Incentive, Selective Increment etc.,
For Petitioner : Ms.Bala and Daisy
For Respondents : No appearance
O R D E R
This matter has been listed under the caption "Withdrawal" based on the letter submitted by the learned counsel for the petitioner. The learned counsel for the petitioner also seeks permission of this Court to withdraw this writ petition and also made an endorsement to that effect.
2 In the light of the submission and endorsement made by the learned counsel appearing for the petitioner, the writ petition is dismissed as withdrawn. No costs.
07.06.2018 Index : No Internet : Yes arr Note: Issue order copy on 08.06.2018 To
1. Union of India represented by its Secretary to Government, Ministry of Communication, Department of Telecommunication, Sanchar Bhavan, No.20, Ashoka Road, New Delhi 110001.
2. The Government Director of HTL, Deputy Director General (IP), Department of Telecommunication, Sanchar Bhavan, No.20, Ashoka Road, New Delhi 11000 SATRUGHANA PUJAHARI.,J arr
3. The Chairman, HFCL,No.8, Commercial Complex, Masjit Moth, Greater Kailash II, New Delhi 110 048.
4. The Chief Operating Officer, HTL Ltd, G.S.T.Road, Guindy, Chennai-600 032.
5. The General Manager, HTL Ltd, G.S.T.Road, Guindy, Chennai-600 032 W.P.No.40750 of 2016 07.06.2018