Supreme Court - Daily Orders
Sushma Berlia vs M/S Kumar Brothers on 27 July, 2023
ITEM NO.7 REGISTRAR COURT. 2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. VIVEK SAXENA
Petition(s) for Special Leave to Appeal (C) No(s). 5921-5924/2014
SUSHMA BERLIA Petitioner(s)
VERSUS
M/S KUMAR BROTHERS & ORS. Respondent(s)
Date : 27-07-2023 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Ashok K. Mahajan, AOR
For Respondent(s)
M/S. Parekh & Co., AOR
Mr. Ishan Nagar, Adv.
Ms. Aditi, Adv.
Mr. Arjun Garg, AOR
Mr. Kunal Verma, AOR
Ms. Yugandhara Pawar Jha, Adv.
Mr. Ashwin K Nair, Adv.
Mr. Aman Pathak, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Ritik Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Await service report from Ministry of Law & Justice in respect of respondent no.2.
Service is already complete in respect of other respondents. List again on 14.09.2023.
Signature Not Verified VIVEK SAXENA Digitally signed by PRIYANKA MALIK Date: 2023.07.28 15:27:14 IST Reason: Registrar pm