Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3)(b) in West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008

(b)If an amicable settlement has been arrived at between the parties and the Conciliation Officer has reflected the same in his findings, the Tribunal shall consider such report of the Conciliation Officer and pass an order to that effect.