Madhya Pradesh High Court
Waqf Jama Masjid Committee Thr. Its ... vs The State Of Madhya Pradesh on 21 December, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 THE HIGH COURT OF MADHYA PRADESH _____. No. ________ ________________________________ Gwalior, 21.12.2021 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 28 to 31, 33, 35 to 37, 39 to 44, After Winter Vacation, 2021 46 to 60, 62 to 65, 67, 70 Interim relief, if any, to continue till the next date of hearing.
(Rohit Arya) Judge pd PAWAN Digitally signed by PAWAN DHARKAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, DHARK postalCode=474001, st=Madhya Pradesh, 2.5.4.20=5da1b3ce5c6aee672b1f51a5cff5661 c113046ab7ebb8031c36dcac4472c040a, pseudonym=22FE9CB9F7CF0345E7FFAC903 1E38DF6A29B4C10, AR serialNumber=C72B9531562BC6028F5D6E42 E82477C85878470B30E4A7672CCA523E83C0 BCB9, cn=PAWAN DHARKAR Date: 2021.12.21 18:31:14 +05'30'