Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 172] [Entire Act]

Bengal Presidency - Subsection

Section 172(a) in Police Regulations, Bengal , 1943

(a)the names of places shall be spelt according to the spelling given in the "List of Police-Stations" of the province concerned, or, if not included in such list, according to the principles therein adopted for the spelling of similar names; and