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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Jagdev Singh & Others vs State Of Haryana And Another on 29 September, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH
                        ****
                                      R.F.A. No. 3470 of 2008 (O&M)
                                      Date of Decision:29.09.2010


Jagdev Singh & others
                                                        .....Appellants
            Vs.

State of Haryana and another
                                                        .....Respondents


CORAM:- HON'BLE MR. JUSTICE RAJESH BINDAL


Present:-   Mr. Sandeep Punchhi, Advocate for the landowner.

            Mr. Ashish Gupta, Assistant Advocate General, Haryana.

            Mr. Raman B. Garg, Advocate for HSAMB.

                        ****

Rajesh Bindal, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3458 of 2008, titled as Jangir Kaur and others v. State of Haryana and another.





September 29, 2010                               ( RAJESH BINDAL )
renu                                                  JUDGE