Punjab-Haryana High Court
Jagdev Singh & Others vs State Of Haryana And Another on 29 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
****
R.F.A. No. 3470 of 2008 (O&M)
Date of Decision:29.09.2010
Jagdev Singh & others
.....Appellants
Vs.
State of Haryana and another
.....Respondents
CORAM:- HON'BLE MR. JUSTICE RAJESH BINDAL
Present:- Mr. Sandeep Punchhi, Advocate for the landowner.
Mr. Ashish Gupta, Assistant Advocate General, Haryana.
Mr. Raman B. Garg, Advocate for HSAMB.
****
Rajesh Bindal, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3458 of 2008, titled as Jangir Kaur and others v. State of Haryana and another.
September 29, 2010 ( RAJESH BINDAL ) renu JUDGE