Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] Union of India - Subsection Section 124(3) in The Petroleum Rules, 2002 (3)The height of a storage tank shall not exceed one and a half times its diameter or twenty-metres, whichever is less.Explanation .-For the purpose of this sub-rule, the height of a tank shall be the height from its bottom to top curb angles.
