Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9(2)] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2)(b) in The U. P. Industrial Area Development Act, 1976 (b)lay out plan of the building whether industrial, commercial or residential;