Custom, Excise & Service Tax Tribunal
Asian Tiles Limited vs Ahmedabad-Iii on 23 September, 2024
Customs, Excise & Service Tax Appellate Tribunal
West Zonal Bench At Ahmedabad
REGIONAL BENCH- COURT NO. 3
Excise Appeal No. 13810 of 2014- DB
(Arising out of OIO-AHM-003-COM-013-14-15 dated 25.09.2014 passed by
Commissioner Central Excise Ahmedabad-III)
Asian Tiles Limited ........Appellant
Behind Sardar Plant,
Idar, Sabarkantha,
Gujarat
VERSUS
C.C.E. & S.T.- Ahmedabad-iii ......Respondent
Custom House... 2nd Floor, Opp. Old Gujarat High Court, Navrangpura, Ahmedabad, Gujarat-380009 APPEARANCE:
Shri P.D. Rachchh, Nirav Shah, Amal Dave, Parth Rachchh, with Ms. Krati Jain, Advocates for the Appellant Shri Rajesh Nathan, Authorised Representative for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING: 19.06.2024 DATE OF DECISION: 23.09.2024 The appeal is disposed of. For order, see order of date in Excise Appeal No. 235 of 2008.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Neha