Section 35(2) in The Karnataka State Universities Act, 2000
(2)The Planning,Monitoring and Evaluation Board shall consist of the following members, namely:-(a)the Vice-Chancellor, who shall be the chairman;(b)the Registrar;(c)the Registrar (Evaluation);(d)two senior most Deans of the Faculties by rotation for a period of one year as recommended by the Vice-Chancellor;(e)two senior most Professors of whom one shall be from Science and Technology and the other from Humanities and Social Sciences nominated by the Vice-Chancellor, for a term of two years;(f)one expert who is an educationist with rich experience of teaching and Research and educational administration nominated by the State Government for a term of two years;(g)one officer of the State Government in the Planning Department not below the rank of a Deputy Secretary or a Joint Director of Planning, nominated by the State Government;(h)two representatives from Industry and Trade ordinarily residing within the University area nominated by the State Government for a term of two years;
