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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Manipur - Subsection

Section 66(2)(b) in The Manipur Panchayati Raj Act, 1994

(b)the plan priorities, allocation of outlays to developments, horizontal and vertical linkages, implementation of guidelines issued by the Government, regular review of planning programmes, evaluation of important programmes and small savings schemes.