Section 13(2)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 15] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(d) in The Income Tax Act, 1961

(d)if the services of the trust or institution are made available to any person referred to in sub-section (3) during the previous year without adequate remuneration or other compensation;

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Union of India - Subsection

Section 13(2)(d) in The Income Tax Act, 1961