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State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh Land Revenue (Fees for Inspection & Copies of Extracts from Patwari's records Rules, 1980

1.

These rules may be called the H P. Land Revenue (Fees for Inspection and Copies or Extracts from Patwaris Records) Rules,1980
(2)They shall come into force with effect from 18.4.1980.