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[Cites 0, Cited by 0] [Section 49C] [Entire Act]

State of West Bengal - Subsection

Section 49C(9) in The West Bengal Factories Rules, 1958

(9)A notice pointing out the possible circumstances in which pressure above atmospheric pressure may be built up in the reaction vessel, the dangers involved and the precautions to be taken by operators shall be displayed at a conspicuous place near the vessel.]