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[Cites 0, Cited by 0] [Section 73B(1)] [Section 73B] [Entire Act]

State of Maharashtra - Subsection

Section 73B(1)(i) in Maharashtra Factories Rules, 1963

(i)Printed fabrics shall be thoroughly dried by passing them over drying cans or through a hot fuel of other equally effective means, before the same are allowed to pass through the polymerizing machine.