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[Cites 0, Cited by 9] [Section 57] [Entire Act]

Madras Presidency - Subsection

Section 57(e) in Madras Hindu Religious and Charitable Endowments Act, 1951

(e)whether any person is entitled by custom or otherwise, to any honour, emolument or perquisite in any religious institution; and what the established usage of a religious institution is in regard to any other matter;