Allahabad High Court
Hardayal vs State Of U.P. & Others on 23 June, 2010
Author: Virendra Singh
Bench: Virendra Singh
Court No. - 40 Case :- CRIMINAL REVISION No. - 2398 of 2010 Petitioner :- Hardayal Respondent :- State Of U.P. & Others Petitioner Counsel :- Sanjay Agrawal Respondent Counsel :- Govt. Advocate Hon'ble Virendra Singh,J.
Heard.
Admit.
Notice be issued to opposite party No. 2 and 3 returnable within one month for filing counter affidavit if any. List thereafter before the appropriate Bench. Order Date :- 23.6.2010 Sazia