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[Cites 0, Cited by 0] [Section 743(2)] [Section 743] [Entire Act]

Union of India - Subsection

Section 743(2)(b) in The Sugar Undertakings (Taking Over Of Managements) Act, 1978

(b)if the Central Government is not satisfied as provided in clause (a), declare by notification that the management of such undertaking shall vest in the Central Government on and from such date as may be specified in such notification.