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State of Tamilnadu - Section

Section 2A in The Chennai Metropolitan Water Supply and Sewerage Board's Water Supply Charges (Levy and Collection) Regulations, 1982

2A. [ [Substituted by Notification No. SRO C-3/95 dated 1-3-1995.]

"Bulk Consumer" means a consumer of any premises having a separate and exclusive feeder line from live the trunk main for Supply of water irrespective of purposes.]