Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] Madras Presidency - Subsection Section 64(3) in The Madras City Police Act, 1888 (3)in any dwelling house or other building, or on board any vessel or boat, without being able satisfactorily to account for his presence there, or
