Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 324 in The Assam Excise Rules, 2016 324. Licensee to assist in stock taking. - Every licensee is required to assist in stock taking with sufficient number of employees when demanded by an Excise Officer of or above the rank of Inspector.
