Section 18(1)(c) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(c)Secretary of the Gram Panchayat shall also work as secretary for the meetings of the Vigilance Committees and shall record its proceedings.

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