Calcutta High Court
Damodar Valley Corporation vs Bla Projects Pvt Ltd on 21 December, 2021
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-8
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Via Video Conference]
AP/473/2021
IA NO: GA/1/2021
DAMODAR VALLEY CORPORATION
Versus
BLA PROJECTS PVT LTD.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 21st December, 2021
Appearance:
Mr. Kanishk Kejriwal, Adv.
Mr. Amit Meharia, Adv.
Ms. Paramita Banerjee, Adv.
Ms. Subika Paul, Adv.
...for the petitioner
Mr. Jaydip Kar, Sr. Adv.
Mr. Debdeep Sinha, Adv.
...for the respondent
The Court: The petitioner is represented and prays for time to effect service on the respondent. Mr. Debdeep Sinha, Advocate appears on behalf of the respondent and submits that there has been no service of any of the pleadings by the petitioner.
In view of the aforesaid, let this matter appear on 6 th January, 2022. In the meantime, the petitioner is directed to effect service forthwith on Mr. Debdeep Sinha and file an affidavit of service on the returnable date.
(RAVI KRISHAN KAPUR, J.) TO