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Calcutta High Court

Damodar Valley Corporation vs Bla Projects Pvt Ltd on 21 December, 2021

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

ODC-8
                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                    AP/473/2021
                                 IA NO: GA/1/2021

                        DAMODAR VALLEY CORPORATION
                                  Versus
                           BLA PROJECTS PVT LTD.

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR
     Date : 21st December, 2021
                                                                              Appearance:
                                                              Mr. Kanishk Kejriwal, Adv.
                                                                  Mr. Amit Meharia, Adv.
                                                             Ms. Paramita Banerjee, Adv.
                                                                   Ms. Subika Paul, Adv.
                                                                      ...for the petitioner

                                                                 Mr. Jaydip Kar, Sr. Adv.
                                                                Mr. Debdeep Sinha, Adv.
                                                                     ...for the respondent

The Court: The petitioner is represented and prays for time to effect service on the respondent. Mr. Debdeep Sinha, Advocate appears on behalf of the respondent and submits that there has been no service of any of the pleadings by the petitioner.

In view of the aforesaid, let this matter appear on 6 th January, 2022. In the meantime, the petitioner is directed to effect service forthwith on Mr. Debdeep Sinha and file an affidavit of service on the returnable date.

(RAVI KRISHAN KAPUR, J.) TO