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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5)(i) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017

(i)In the case of all other posts, the Director may, at his discretion, constitute such Selection Committees as may be considered appropriate by him or her.