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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Punjab - Subsection

Section 79(2)(b) in The Punjab Town Improvement Act, 1922

(b)if such owner or occupier cannot be found, then by giving or tendering the notice to an adult male member or servant of his family ordinarily residing with him or by causing the notice to be affixed on some conspicuous part of the building or land to which it relates.