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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(n) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(n)"registered" means all institutions or agencies or voluntary organisations providing residential or non-residential care to children in need of care and protection registered under sub-section (3) of section 34 of the Act;