Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 27 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971 27. Approval by the Government. - The Government may, after considering the proposal, approve it or advise the applicant to modify it or to abandon it altogether.
