Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 29 in Bihar Public Irrigation and Drainage Works Rules, 1948 29. The Commissioner of the Division shall be the authority to whom the Collector shall forward the recommendations of the Revenue Officer together with his own opinion thereon.
