Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] UT Ladakh - Subsection Section 59(e) in Ladakh Autonomous Hill Development Councils Act, 1997 (e)the deposits to be made by candidates and the time and the manner of making such deposits;
