Section 104(2) in The Maharashtra Universities Act, 1994
(2)[ The State Government shall cause the annual report of the University, received by it, to be laid before each House of the State Legislature.] [Section 104 re-numbered as sub-section (1) and sub-section (2) added by Maharashtra 14 of 2009, section 13, w.e.f. 24-03-2009.].
