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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(4)(a) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(a)has at any time lost the right to vote as a member or to continue as one as specified in the bye-law,