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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(2)to cultivate and promote the study of, and to provide for instruction, teaching and training in-
(a)agriculture, agricultural engineering, animal husbandry, rural industry and business, [* * *] [Omitted by M.P. Act No. 15 of 1964.] and other allied sciences; and
(b)such other branches of learning as the Vishwa Vidyalaya may deem fit;