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National Green Tribunal

News Item Titled "Veerangal Odai ... vs Water Resources Department Tamilnadu on 14 November, 2025

Item No.08:

              BEFORE THE NATIONAL GREEN TRIBUNAL
                   SOUTHERN ZONE, CHENNAI


                   [Through Physical Hearing (Hybrid Option)]


                 Original Application No.140 of 2024 (SZ)


IN THE MATTER OF:


     Tribunal on its own motion SUO MOTU based
     on the News Item in The Times of India
     Chennai edition, Newspaper dt: 09.04.2024,
     under the caption, "Veerangal Odai becomes
     latest target of land sharks".

                                       And

     Water Resources Department,
     Rep., by its Additional Chief Secretary,
     Chennai and Ors.
                                                                ...Respondent(s)


     Date of hearing: 14.11.2025.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE DR. PRASHANT GARGAVA, EXPERT MEMBER


     For Applicant(s):          Suo Motu.


     For Respondent(s):        Dr. D. Shanmuganathan for R1, R2 & R4.
                               Mr. S. Sai Sathya Jith for R3.
                               Dr. S. B. Nirmalatha for R5.



                                    Page 1 of 2
                               ORDER

1. The learned counsel appearing for the Greater Chennai Corporation (GCC) seeks further time to file the report.

2. Post the matter on 04.02.2026 for filing the report.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Prashant Gargava, EM O.A. No.140/2024(SZ) 14th November, 2024. AD.

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