Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] NCT Delhi - Subsection Section 7(3) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (3)The application shall be filed in three sets and shall be accompanied by a fee of rupees of ten only by way of non- judicial stamp paper.
