Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3) in The M.P. Cinemas (Regulation) Rules, 1972

(3)In all cases there shall be an interval of at least one foot between the back of one seat and the front of the seat immediately behind measured between perpendiculars.