Supreme Court - Daily Orders
Shyam Lal vs The State Of Uttar Pradesh on 25 January, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.24 COURT NO.10 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 40196/2017
(Arising out of impugned final judgment and order dated 12-10-2017
in CRLA No. 294/2014 12-10-2017 in CRLA No. 293/2014 passed by the
High Court Of Judicature At Allahabad)
SHYAM LAL Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No.137730/2017-EXEMPTION FROM FILING O.T. and
IA No.137732/2017-INTERVENTION/IMPLEADMENT and
IA No.137726/2017-PERMISSION TO FILE SLP/TP )
Date : 25-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. S.R. Singh,Sr.Adv.
Mr. Dhruv Paliwal,Adv.
Mr. Avnish Singh,Adv.
Ms. A. Sunita Pandit,Adv.
Mr. Ankur Yadav, AOR
For Respondent(s) Mr. Sandeep Kapur,Adv.
Mr. Vir Inderpal Singh Sandhu,Adv.
Ms. Niharika Karanjawala,Adv.
Mr. Vivek Suri,Adv.
Mr. Shivek Trehan,Adv.
For M/S. Karanjawala & Co.
The Court made the following
O R D E R
Post the matter before a Bench in which one of us (Hon'ble Lalit,J.) is not a member.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.01.25 16:41:27 IST(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) Reason:
COURT MASTER BRANCH OFFICER