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State of Gujarat - Section

Section 8 in Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) (Amendment) Act, 1973

8. Repeal of Guj. Ord. 3 of 1973.- The Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) (Amendment) Ordinance, 1973 (Guj. Ord. 3 of 1973) is hereby repealed and the provisions of sections 1 and 25 of the Bombay General Clauses Act, 1904 (Bom. 1 of 1904) shall apply to such repeal as if that Ordinance were an enactment.