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State of Rajasthan - Section

Section 161 in Rajasthan Land Revenue (Land Records) Rules, 1957

161. Check of Jamabandi by the Sadar Qanungo

- All Jamaban dis must reach the Collector's Office by the date on which the Rabi Girdawari following their preparation ends. On receipt, the Sadar Qanungo should check them and see that all instructions have been complied with. If incomplete, in any respect, they should be returned for such completion.