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State of Assam - Section

Section 144 in Assam Excise Rules, 1945

144. Accounts to be kept and produced on demand.

- The holder of an outstill licence shall keep a correct account of the material used by him in distillation, the spirit out turned, the spirit sold to consumers and the balance in hand and shall produce such account before the officer-in-charge of the distilling area or another Excise Officer not below the rank of Sub-Inspector when called upon to do so.