Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999 24. Authority for conducting the examination and syllabus. - The examination shall be conducted by the Commission in accordance with the Scheme of Examination and Syllabus prescribed in Schedule-II.
