Section 27 in The Central Administrative Tribunal (Procedure) Rules, 1987
27. Sitting hours of the Tribunal .-The sitting hours of the Tribunal (including a vacation Bench) shall ordinarily be from 10.30 a.m. to 1.30 p.m. and 2.30 p.m. to 5 p.m. subject to any general or special order made by the Chairman, or by Vice-Chairman concerned with the prior approval of the Chairman.
