Punjab-Haryana High Court
Harinder Kumari @ Seema Rani And Ors vs Malkiat Singh And Ors on 15 November, 2017
Author: Anita Chaudhry
Bench: Anita Chaudhry
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.3211 of 2013 (O&M)
Date of decision: 15.11.2017
Harinder Kumar @ Seema Rani and others
...Appellant(s)
Versus
Malkiat Singh and others
...Respondent(s)
CORAM:-HON'BLE MRS. JUSTICE ANITA CHAUDHRY
Present: Mr. J.S. Cooner, Advocate
for the appellants.
Respondent No.2 ex parte
(vide order dated 21.11.2014).
Mr. D.K. Prajapati, Advocate for
Mr. R.S. Madan, Advocate
for respondent No.3.
ANITA CHAUDHRY, J.
For orders, see detailed reasons recorded in FAO No.2155 of 2013 titled as "The New India Assurance Company Limited Vs. Harinder Kumar @ Seema Rani and others", passed in a separate order of even date.
November 15, 2017 (ANITA CHAUDHRY)
ps-I JUDGE
Whether Reasoned/Speaking Yes/No
Whether Reportable Yes/No
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