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[Cites 1, Cited by 3]

Punjab-Haryana High Court

Harinder Kumari @ Seema Rani And Ors vs Malkiat Singh And Ors on 15 November, 2017

Author: Anita Chaudhry

Bench: Anita Chaudhry

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH



                               FAO No.3211 of 2013 (O&M)
                               Date of decision: 15.11.2017

Harinder Kumar @ Seema Rani and others

                                                              ...Appellant(s)
                                         Versus

Malkiat Singh and others

                                                             ...Respondent(s)



CORAM:-HON'BLE MRS. JUSTICE ANITA CHAUDHRY

Present: Mr. J.S. Cooner, Advocate
         for the appellants.

          Respondent No.2 ex parte
          (vide order dated 21.11.2014).

           Mr. D.K. Prajapati, Advocate for
           Mr. R.S. Madan, Advocate
           for respondent No.3.

ANITA CHAUDHRY, J.

For orders, see detailed reasons recorded in FAO No.2155 of 2013 titled as "The New India Assurance Company Limited Vs. Harinder Kumar @ Seema Rani and others", passed in a separate order of even date.




November 15, 2017                           (ANITA CHAUDHRY)
ps-I                                             JUDGE
Whether Reasoned/Speaking                           Yes/No
Whether Reportable                                  Yes/No




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