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State of Rajasthan - Section

Section 85 in The Manual of Departmental Orders

85. Standing Order

No. 5738, dt..........Sub.-Register of Irregularities.In order to keep track of all important and serious cases of Financial irregularities coming to our notice departmentally or through audit or otherwise and to pursue them until they are finally closed by orders of competent authority, it has been decided that a Register irregularities of in the enclosed performance shall be maintained every' section of the Head Quarters office, the Circle Officer/Divisional Office/Sub divisional Offices. Cases which may eventually entail disciplinary proceeding against the staff of the Department may also be entered in this register. The Section Superintendent will put. up the register to the Branch Officer/Head of the Office, as the case may be on the 1st of every month after incorporating latest position of each case in the column, meant for the purpose.