Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in Pharmacy Council of India Regulations, 1952 56. The powers and duties of the staff will be such as may be laid down from time to time in the Standing Orders as framed for the purposes by the Council.
