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Rajasthan High Court - Jodhpur

Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 14 July, 2022

Bench: Sandeep Mehta, Kuldeep Mathur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    D.B. Civil Writ Petition No. 6815/2017

                                   Legal Aid And Awareness Commt, Nlu, Jodh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State And Anr.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Rajvendra Saraswat
                                   For Respondent(s)         :     Mr. Pankaj Sharma, AAG with
                                                                   Mr. Rishi Soni
                                                                   Ms. Vandana Bhansali



                                                  HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE MR. JUSTICE KULDEEP MATHUR Order 14/07/2022 In terms of the order dated 15.03.2021, fresh survey has been conducted and the report thereof has been presented.

Learned AAG Shri Pankaj Sharma submits that he has forwarded copy of the report to the Secretary concerned and is waiting for response.

The affidavit of the Principal Secretary, Department of Education to satisfy the Court regarding the steps taken/proposed to be taken for curing the shortcomings pointed out in the survey report shall be filed on record positively by the next date of hearing.

List on 04.08.2022. The Principal Secretary, Department of Education shall join the hearing of the writ petition through VC on that day.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J 23-Sudhir/-

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