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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(1) in Uttar Pradesh Muslim Waqfs Act, 1960

(1)The accounts of waqfs submitted to the 'Board under section 50 shall be audited and examined annually or at such other intervals as the Board may determine, by an auditor appointed under section 18.