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[Cites 0, Cited by 0] [Section 169(1)] [Section 169] [Entire Act]

State of Rajasthan - Subsection

Section 169(1)(a) in The Rajasthan District Boards Act, 1954

(a)inspect or cause to be inspected any immovable property used or occupied by a Board or a Joint Committee or any work in progress under the direction of a Board or such Committee;