Section 13 in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980
13. Writing material
- All detenus shall be supplied writing material at their own expense, provided that the supply of paper shall be subject to the following conditions:-(1)It shall be supplied in small quantities at a time and shall be before delivery to the detenue be numbered and Jail stamps affixed to it; and(2)An additional lot shall not be supplied unless the paper already supplied is produced or is found to have been properly used.
