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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(c) in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

(c)publish on the notice board of the office of the Panchayat Union, a notification signed by him stating the name(s) of the person(s) elected as member(s) of the Committee; and