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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(10) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(10)To promptly obey and execute all lawful orders issued to him by any superior officer of the Force and to discharge such other duties as are imposed upon him by section 9 of Jammu and Kashmir Forest (Protection) Force Act, 2001;